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[Cites 0, Cited by 0] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)If in consequence of fog or storm or any other reason, the view of the signals is obstructed, the loco pilot shall take every possible precaution, so as to have the train well under control.