Supreme Court - Daily Orders
Kamlesh Kumar Singh vs State Of U.P &Amp Ors on 13 March, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.52 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8195-8196/2014
(Arising out of impugned final judgment and order dated 18/12/2013
in WT No. 931/2013,07/02/2014 in CMRA No. 17314/2014,07/02/2014 in
WT No. 931/2013 passed by the High Court Of Judicature at
Allahabad)
KAMLESH KUMAR SINGH Petitioner(s)
VERSUS
STATE OF U.P & ORS Respondent(s)
(with interim relief and office report)
Date : 13/03/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Dinesh Dwivedi, Sr. Adv.
Mr. Krishnam Mishra, Adv.
Mr. Yasharth Kant, Adv.
Mr. Manish Shankar Srivastava, Adv.
Ms. Minakshi Vij,Adv.
For Respondent(s) Mr. Aarohi Bhalla, Adv.
RR.1-4 Mr. Ardhendumauli Kumar Prasad,Adv.
Mr. Ram Kishroe Singh Yadav, Adv.
RR.5 Ms. Mona K. Rajvanshi,Adv.
Mr. Anurag Kashyap, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The High Court while examining the rival contentions of the petitioner and the respondents allowed to run a liquor shop based on a Licence, which originally stood in the name of the mother of Signature Not Verified Digitally signed by Narendra Prasad the petitioner and after taking notice of the revision pending Date: 2015.03.16 16:10:55 IST Reason: before the Government, directed to get the dispute resolved before 1 the Government and thereafter the party who is found to be the licencee can be allowed to run the business. We do not find any scope to interfere with the said conclusion reached by the High Court. The special leave petitions are dismissed.
We, however, direct that the Excise Revision No.29/2013 pending before the Excise Secretary, Government of U.P., Lucknow be disposed of within one month from the date of production of a copy of this order.
(NARENDRA PRASAD) (KALYANI GUPTA)
COURT MASTER COURT MASTER
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