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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in The Rajasthan Civil Services (Joining Time) Rules, 1981

(4)For appointment to post under the State Government on the results of competitive examinations and/or interview open to Government servants and others. State Government employees and others, permanent/Central/ Other State Government employee will be entitled to joining time, under these rules. But temporary employees of the State Government who have not completed 3 years of regular continuous service, though entitled to joining time would not be entitled to joining time pay.