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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(4)(c) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(c)make available all necessary facilities and equipment to facilitate recording of testimonies, arguments or opinion given by persons with disabilities in their preferred language and means of communication.