Madras High Court
The Chinese University Of Hong Kong vs The Assistant Controller Of Patents And ... on 11 July, 2023
(T)CMA(PT)/117 /2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 11.07.2023
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
(T)CMA(PT)/117/2023
(OA/21/2018/PT/CH)
The Chinese University of Hong Kong,
Office of Research and Knowledge
Transfer Services
Room 301, Pi Chiu Building,
Shatin New Territories
Hong Kong. ... Appellant
-vs-
The Assistant Controller of Patents and Designs
Government of India, Patent Office
Intellectual Property Rights Building
GST Road, Guindy,
Chennai-600 032. ... Respondent
PRAYER: Transfer Civil Miscellaneous Appeal (Patents) filed under
Section 117-A of the Patents Act, 1970, prays that the order dated 29
January 2018 and issued by the Respondent on 29 January 2018 be set aside
and the application No.961/CHENP/2010 for patent be allowed to proceed
to grant.
For Appellant : Mr.A.vijay Anand for
M/s.De Penning and De Penning
For Respondent : Mr.P.R.Ramesh Babu, SPC
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https://www.mhc.tn.gov.in/judis
(T)CMA(PT)/117 /2023
SENTHILKUMAR RAMAMOORTHY,J
kal
ORDER
Learned counsel for the appellant has placed on record a memo dated 05.07.2023 for the withdrawal of the appeal.
2. By taking note of the memo, (T)CMA(PT)/117/2023 is dismissed as withdrawn without any order as to costs.
11.07.2023 kal Index : Yes / No Internet : Yes / No (T)CMA(TM)/117/2023 (OA/21/2018/PT/CH) 2/2 https://www.mhc.tn.gov.in/judis