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Madras High Court

The Chinese University Of Hong Kong vs The Assistant Controller Of Patents And ... on 11 July, 2023

                                                                               (T)CMA(PT)/117 /2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                    DATED: 11.07.2023
                                                        CORAM
                           THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
                                                (T)CMA(PT)/117/2023
                                                 (OA/21/2018/PT/CH)

                     The Chinese University of Hong Kong,
                     Office of Research and Knowledge
                     Transfer Services
                     Room 301, Pi Chiu Building,
                     Shatin New Territories
                     Hong Kong.                                                  ... Appellant
                                                      -vs-

                     The Assistant Controller of Patents and Designs
                     Government of India, Patent Office
                     Intellectual Property Rights Building
                     GST Road, Guindy,
                     Chennai-600 032.                                         ... Respondent

                     PRAYER:         Transfer Civil Miscellaneous Appeal (Patents) filed under
                     Section 117-A of the Patents Act, 1970, prays that the order dated 29
                     January 2018 and issued by the Respondent on 29 January 2018 be set aside
                     and the application No.961/CHENP/2010 for patent be allowed to proceed
                     to grant.
                                    For Appellant      : Mr.A.vijay Anand for
                                                         M/s.De Penning and De Penning
                                    For Respondent     : Mr.P.R.Ramesh Babu, SPC

                                                       **********




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https://www.mhc.tn.gov.in/judis
                                                                                    (T)CMA(PT)/117 /2023

                                                          SENTHILKUMAR RAMAMOORTHY,J
                                                                                                    kal


                                                            ORDER

Learned counsel for the appellant has placed on record a memo dated 05.07.2023 for the withdrawal of the appeal.

2. By taking note of the memo, (T)CMA(PT)/117/2023 is dismissed as withdrawn without any order as to costs.

11.07.2023 kal Index : Yes / No Internet : Yes / No (T)CMA(TM)/117/2023 (OA/21/2018/PT/CH) 2/2 https://www.mhc.tn.gov.in/judis