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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(7) in Andhra Pradesh Education Act, 1982

(7)Every declaration under sub-section (6) shall be published before the first day of April of each year immediately preceding the academic year, in the Andhra Pradesh Gazette and in such other manner as the local authority or the Director, as the case may be, may decide:Provided that the Government may, for any good and sufficient cause, condone any delay in the publication of such declaration in any year.