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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xxv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxv)"Other Backward Classes" means the Other Backward Classes as specified by the State Government vide Notification No. F-85-XXV-4-84, dated the 26th December, 1984 as amended from time to time;