Madhya Pradesh High Court
Govindram Dading vs The State Of Madhya Pradesh on 8 July, 2015
M.Cr.C. No.2740/2015
08.07.2015
Shri S.L. Gwaliory, learned counsel for the
applicant.
Shri Amit Sisodiya, learned Dy.G.A. for the
respondent /State.
Report from the concerning police station has been received.
Counsel for the State is directed to file it before next date of hearing.
Learned counsel for the applicant also seeks two weeks' time to file additional documents.
List the matter after two weeks.
( ALOK VERMA) JUDGE Kafeel