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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(2) in The Port Rules for the Port Of Visakhapatnam

(2)The Pilot shall board in-coming ships and disembark from outgoing ships about 4 cables length East of the Outer channel Light Buoys in a position 17°--41'- 17" N. 83°-18'-30"E. and assist in piloting a vessel to and from her assigned berth and also in berthing and unberthing the vessels.