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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(4)in the case of persons appointed on non-technical posts in World Bank project Division, on or before 1st January, 1990 on ad hoc basis, or on consolidated salary, be relaxed to the extent of the period of continuous service already put in by them in that category.Explanation. - The term Technical know-how, includes Chartered Accountancy, Cost and Works Accountancy, Business Administration and Management, Engineering, Dairy Farming, Refrigeration, Engineering, Medical Science and Legal Profession.
(ii)Notwithstanding anything contained in clause (i) no restriction of maximum age shall apply -