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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(2)When a date has been fixed for the meeting of the Executive Council by the Vice-Chancellor under sub-section (1), the Registrar shall give ten clear day's notice in writing to the members of the Council of such meeting.