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[Cites 0, Cited by 0] [Section 9A(6)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(6)(ii) in Tamil Nadu Legislator's Pension Rules, 1977

(ii)If a deceased member/pensioner leaves behind a widow or widower, the family pension shall become payable to the widow or widower, failing which to the eligible child.