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State of Odisha - Section

Section 8 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

8. Director of Treasuries and inspections is competent to issue further instructions.

- The Director of Treasuries and inspections shall be competent to issue, from time to time, instructions not inconsistent with these rules on verification of stamps, maintenance of stamps, accounts and submission of reports and returns to him by Treasury/Special Treasury/ Sub-Treasury Officers.