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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)any other law which may be notified by the Central Government and which applies to the establishment which is in existence at the time of the commencement of this Code,