Supreme Court - Daily Orders
Kallakuri Pattabhiramaswamy(D) ... vs Kallakuri Kamaraju . on 8 April, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.1709 COURT NO.9 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).5389/2012
KALLAKURI PATTABHIRAMASWAMY(D) TR.LRS. Appellant(s)
VERSUS
KALLAKURI KAMARAJU & ORS. Respondent(s)
(IA No.69072/2020 - DISCHARGE OF ADVOCATE ON RECORD)
Date : 08-04-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
[IN CHAMBER]
For Appellant(s) Ms. G. Madhavi, AOR
Mr. Azim H. Laskar, Adv.
Mr. Aditya Kumar Archiya, Adv.
Mr. R.S. Krishnan, Adv.
Mr. Krishna Kumar Singh, AOR
For Respondent(s) Mr. Sarath S. Janardanan, Adv.
Mrs. Sudha Gupta, AOR
Mr. K. Parameshwar, Adv
Mr. P Vinay Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant prays for time to move an appropriate application to bring on record the Lrs. of the deceased appellant no.5.
Needful be done within two weeks. List after two weeks.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR)
(COURT MASTER (SH)
Signature Not Verified
(BRANCH OFFICER) AR-CUM-PS
Digitally signed by
ARJUN BISHT
Date: 2022.04.11
16:52:26 IST
Reason: