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Supreme Court - Daily Orders

Firdoskhan Khurshidkhan vs The State Of Gujarat on 23 February, 2023

Bench: B.R. Gavai, Vikram Nath

     ITEM NO.112                          COURT NO.8                 SECTION II-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Criminal Appeal             No(s).   2044/2010

     FIRDOSKHAN KHURSHIDKHAN                                         Appellant(s)

                                                 VERSUS

     THE STATE OF GUJARAT             & ANR.                         Respondent(s)


     WITH
     Crl.A. No. 2045/2010 (II-B)

     Date : 23-02-2023 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE VIKRAM NATH

     For Appellant(s)               Mr. T. N. Singh, AOR
                                   Mr. Vikas Kumar Singh, Adv.
                                   Ms. Rajshree Singh, Adv.
                                   Mr. Vikram Singh, Adv.
                                   Mr. Sham Chand, Adv.


     For Respondent(s)             Ms. Swati Ghildiyal, AOR(NP)

                                   Mr. Arvind Kumar Sharma, AOR(NP)


                           UPON hearing the counsel the court made the following
                                             O R D E R

List after holi holidays.

(Geeta Ahuja) (Anju Kapoor) Assistant Registrar-cum-PS Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.02.24 10:12:45 IST Reason: