Supreme Court - Daily Orders
Firdoskhan Khurshidkhan vs The State Of Gujarat on 23 February, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.112 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2044/2010
FIRDOSKHAN KHURSHIDKHAN Appellant(s)
VERSUS
THE STATE OF GUJARAT & ANR. Respondent(s)
WITH
Crl.A. No. 2045/2010 (II-B)
Date : 23-02-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Appellant(s) Mr. T. N. Singh, AOR
Mr. Vikas Kumar Singh, Adv.
Ms. Rajshree Singh, Adv.
Mr. Vikram Singh, Adv.
Mr. Sham Chand, Adv.
For Respondent(s) Ms. Swati Ghildiyal, AOR(NP)
Mr. Arvind Kumar Sharma, AOR(NP)
UPON hearing the counsel the court made the following
O R D E R
List after holi holidays.
(Geeta Ahuja) (Anju Kapoor) Assistant Registrar-cum-PS Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.02.24 10:12:45 IST Reason: