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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(4)(a) in The Orissa Entertainment Tax Rules, 2006

(a)The proprietor shall keep true and correct account, submit the returns to the Commissioner in the manner specified in the permit in Form XVI, and abide by, and comply with, all the conditions specified therein: