Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 316 in Orissa Municipal Rules, 1953 316. No medicines shall be issued from the dispensary stock to any one who does not receive treatment at the dispensary either as an indoor or out door patient.
