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[Cites 0, Cited by 0] [Section 270] [Entire Act]

State of Punjab - Subsection

Section 270(3) in The Punjab Municipal Corporation Act, 1976

(3)After the requisition under sub-section (2) has been complied with, the Commissioner may, if he thinks fit, depute by a written order a police officer or a Corporation officer or other Corporation employee to watch the premises in order to ensure that the erection of the building or the execution of the work is not continued.