Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(8) in Bihar Anti Terrorist Squad Rules, 2014

(8)In order to make counter-terrorism operations successful and self-sustaining, ex-service personnel of the Indian Army, who are experts in IED de-mining, Field Craft, etc., may be deployed as Special Commandos under due agreement with the State Government.