Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(1)(iv) in Haryana District Mineral Foundation Trust Rules, 2016 (iv)The Contribution collected or to be collected from the holders of major or minor mineral concessions in the district as per following;