Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 25 in Goa Lotteries (Regulation) Rules, 2003 25. Jurisdiction. - All litigation arising relating to lottery shall be decided by the Court having jurisdiction, within the limits or the city of Panaji-Goa only.
