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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(14)(x) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(x)the Agricultural Refinance Corporation constituted under. the Agricultural Refinance Corporation Act, 1963 (10 of 1963); or