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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(f) in The Karnataka Souharda Sahakari Act, 1997

(f)present the draft annual report and financial statements for the approval of the board [within thirty days from the close of the cooperative year] [Substituted by Act 4 of 2013 w.e.f. 11.02.2013.]