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[Cites 0, Cited by 2] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2) in Kolkata Municipal Corporation Act, 1980

(2)The Corporation shall, by regulation, classify the posts of officers and employees constituting the establishment of the Corporation into four categories, namely, category A post, category B post, category C post and category D post, on the basis of the scales of pay of such posts.