Bombay High Court
Anita Amit Shah vs The State Of Maharashtra And Anr on 28 February, 2022
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
Digitally signed by
NISHA NISHA SANDEEP
SANDEEP CHITNIS
Date: 2022.03.02
CHITNIS 17:37:51 +0530
14-wp.4264..2021 (gr).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO.4264 OF 2021
Vinod Govindji Maru ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3855 OF 2021
Yogesh Pourushkumar Yagnik ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3854 OF 2021
Rasilaben Ramesh Dholkiya ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3856 OF 2021
Mukesh Laherchand Mehta ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
N. S. Chitnis 1/6
14-wp.4264..2021 (gr).doc
WITH
CRIMINAL WRIT PETITION NO.3857 OF 2021
Anita Amit Shah ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3858 OF 2021
Mukta Batuk Makwana ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3859 OF 2021
Shraddha Kirit Modi ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3860 OF 2021
Pankaj Haridas Bathiya ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3861 OF 2021
Bakul Kantilal Desai ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
N. S. Chitnis 2/6
14-wp.4264..2021 (gr).doc
WITH
CRIMINAL WRIT PETITION NO.3863 OF 2021
Bhavin Vasantrai Parekh ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3864 OF 2021
Asha Mukund Hemani ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3834 OF 2021
Ila Girish Dholakia ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3865 OF 2021
Saroj Atul Somaiya ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3866 OF 2021
Jignesh Kantilal Shah ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
N. S. Chitnis 3/6
14-wp.4264..2021 (gr).doc
WITH
CRIMINAL WRIT PETITION NO.3867 OF 2021
Sudhir Tulsidas Motani ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3868 OF 2021
Ashish Bhupendra Mandavia ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3869 OF 2021
Divyesh Krishnakant Acharya ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3870 OF 2021
Dipin Ramniklal Shah ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3871 OF 2021
Hansa B. Kanakia ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
N. S. Chitnis 4/6
14-wp.4264..2021 (gr).doc
WITH
CRIMINAL WRIT PETITION NO.3872 OF 2021
Punitaben Jitendra Shah ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3873 OF 2021
Maniben Amritlal Shah ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3874 OF 2021
Pankaj Trikamdas Mavani ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3875 OF 2021
Shailesh Rameshchandra Dodia ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
WITH
CRIMINAL WRIT PETITION NO.3876 OF 2021
Pramesh Ramakant Joshi ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
N. S. Chitnis 5/6
14-wp.4264..2021 (gr).doc
WITH
CRIMINAL WRIT PETITION NO.4106 OF 2021
Suresh Odhavji Pawar ...Petitioner
Versus
State of Maharashtra and Ors. ...Respondents
Mr. Ashokkumar Dubey a/w Ms. Alpa T. Zaveri i/b SAVJ Law Solutions,
for the Petitioners.
Mr. S. S. Pednekar, A.P.P for the Respondent No.1- State.
Mr. Kunal Waghmare, for the Respondent Nos.2 to 5.
CORAM : REVATI MOHITE DERE, J.
DATE : 28th FEBRUARY 2022 P.C. :
1. Learned Counsel for the respondent Nos.2 to 5 seeks time.
2. On his request, stand over to 25th March 2022.
3. Ad-interim relief granted earlier to continue, until further orders.
REVATI MOHITE DERE, J.
N. S. Chitnis 6/6