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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(1)(iii) in Jammu and Kashmir Panchayati Raj Act, 1989

(iii)has been previously sentenced by any Panchayati Adalat for a theft or for dishonestly receiving stolen property ; or