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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(1)(iv) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(iv)when an area which is localised for one particular season is irrigated in the season for which it is not so localised;