Jammu & Kashmir High Court
Mohd. Afzal And Another vs Mst. Bega Begum And Others on 25 November, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr.No. 64
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 1473/2018
IA No. 01/2018
Mohd. Afzal and another ....Petitioner(s)
Through:- None.
V/s
Mst. Bega Begum and others ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
25.11.2022 Present none.
Adjourned.
List this case on 21.02.2022.
,, , (Vinod Chatterji Koul) Judge Jammu:
25.11.2022 Meenakshi ,