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Jammu & Kashmir High Court

Mohd. Afzal And Another vs Mst. Bega Begum And Others on 25 November, 2022

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                   Sr.No. 64



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU

                                                  OWP No. 1473/2018
                                                  IA No. 01/2018

Mohd. Afzal and another                                        ....Petitioner(s)

                  Through:-     None.



V/s

Mst. Bega Begum and others                                   ....Respondent(s)

                  Through :-    None.

    Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                      ORDER

25.11.2022 Present none.

Adjourned.

List this case on 21.02.2022.

,, , (Vinod Chatterji Koul) Judge Jammu:

25.11.2022 Meenakshi ,