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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(3) in Goa Co-operative Societies Rules, 2003

(3)The representative groups shall be formed in such manner as may be decided by the board of directors of the society either in alphabetical order or numerical or alphanumerical or geographical order or as per the constituencies in the bye-laws of the society. The number of members in each representative group shall be equal as far as possible. In forming the representative group, the geographical continuity shall be maintained. A group representative shall be of each class of member separately in case of society having different classes of members as per the provisions in the bye-laws of the society.