Supreme Court - Daily Orders
Rajasthan Wakf Board vs Devki Nandan Pathak . on 2 July, 2014
$ ITEM NO.23 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13251/2014
(Arising out of impugned final judgment and order dated 30/01/2014
in CRP 400/2001 passed by the High Court Of Rajasthan At Jaipur)
RAJASTHAN WAKF BOARD Petitioner(s)
VERSUS
DEVKI NANDAN PATHAK & ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and prayer for
interim relief)
Date : 02/07/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. S. Wasim A. Qadri, Adv.
For Mr. Lakshmi Raman Singh, Adv. (N.P.)
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on 18th July, 2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.07.05 10:54:22 IST Reason: $ ITEM NO.23 COURT NO.5 SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for Special Leave to Appeal (C) No(s). 13251/2014 (Arising out of impugned final judgment and order dated 30/01/2014 in CRP 400/2001 passed by the High Court Of Rajasthan At Jaipur) RAJASTHAN WAKF BOARD Petitioner(s) VERSUS DEVKI NANDAN PATHAK & ORS. Respondent(s) (with appln. (s) for exemption from filing O.T. and prayer for interim relief) Date : 02/07/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE HON’BLE MR. JUSTICE VIKRAMAJIT SEN For Petitioner(s) Mr. S. Wasim A. Qadri, Adv.
For Mr. Lakshmi Raman Singh, Adv. (N.P.) For Respondent(s) UPON hearing counsel the Court made the following O R D E R List on 18th July, 2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.07.05 10:54:22 IST Reason: