Madhya Pradesh High Court
Satish Kumar vs The State Of Madhya Pradesh Thr on 29 March, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 6435 of 2015 (SATISH KUMAR Vs THE STATE OF MADHYA PRADESH THR AND OTHERS) Dated : 29-03-2023 List this case along with WP No. 2648/2013.
(MILIND RAMESH PHADKE) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 29-Mar-23 7:11:27 PM