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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(1)(i) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(i)the conditions of grant of leave allowance, Provident Fund, pension, gratuity and annuity shall not be more favourable than those prescribed far persons in the service of the Government;