Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(1) in The Gauhati University Act, 1947

(1)The University shall constitute, for the benefit of all its employees, in such manner and subject to such conditions as may be prescribed by the Statutes such [***] [Deleted 'pension' by Assam Act No. 8 of 2013, dated 20.5.2013.], insurance and provident funds as it may deem fit.