Section 7 in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011
7. Management of the Madrassa Educational Instituttion where services of empolyees are provincialised Pre-Senior Madrassa Educational Institutions.
- With effect from the date of publication of the notification under sub-section (4) of section 11, the administration, management and control of all provincialised Madrassa Educational Institutions coming within the purview of this Act shall vest in the State Government.
