Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 19 in The Supreme Court Judges (Salaries And Conditions Of Service) Act, 1958

19. Commutation of pension.―

The Civil Pensions (Commutation) Rules for the time being in force shall, with necessary modifications, apply to Judges.