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[Cites 0, Cited by 0] [Section 50B(1)] [Section 50B] [Entire Act]

State of Chattisgarh - Subsection

Section 50B(1)(ii) in The Chhattisgarh Co-operative Societies Rules, 1962

(ii)in the case of profit and loss account, of the profit or loss for the co-operative year.