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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(3) in The U.P. Participatory Irrigation Management Act, 2009

(3)In the case of minors off-taking from branch canal, a water users' association comprising of specified number of water users' associations at minor level may be constituted and affiliated with water users' association at branch level. The status of such water user association shall be that of a water user association at distributary level. Further the managing committee of such water users' association shall form the general body of water users' association at branch level for the purpose of representation and other functions.