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Madhya Pradesh High Court

Dr.Anand Rai vs The State Of Madhya Pradesh on 10 July, 2024

1 MCRC-22720-2020 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH) Dated : 10-07-2024 Ms. Kritika Khandelwal, counsel for the Petitioner.

Ms. Geetanjali Chaurasia appearing on behalf of Advocate General. At the request of counsel for petitioner, list after two weeks.

(BINOD KUMAR DWIVEDI) JUDGE MK Signature Not Verified Signed by: MUKTA KOUSHAL Signing time: 10-07-2024 17:46:34