Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] State of Rajasthan - Subsection Section 261(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957 (iii)Col. (ii). - This column should be given the total area under the crop in the current year, double cropped areas being count twice.
