Section 17(vi) in Rajasthan Land Pooling Schemes Act, 2016
(vi)in contravention of the permission which has been modified under section 16, shall be punishable with imprisonment of either description for a term which may extend to three years or with fine which may extend to ten thousand rupees or with both, and in the case of continuing offence with a further fine which may extend to one thousand rupees for every day during which such contravention continues after conviction for the first such contravention.
