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Andhra Pradesh High Court - Amravati

M/S The T. Narsapuram Primary ... vs The Income Tax Officer Ward 1, on 9 October, 2023

                        HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No.: W.P. No.26363 of 2023

                                 PROCEEDING SHEET

Sl.
No     DATE                               ORDER                                  OFFICE
                                                                                  NOTE

1     09.10.2023 UDPR, J & AVRB, J

                      Print the name of Smt.M.Kiranmayee, learned
                standing counsel, for the respondents.

For getting instructions, at request, list the matter on 17.10.2023.

________ UDPR, J ________ AVRB, J SS