Andhra Pradesh High Court - Amravati
M/S The T. Narsapuram Primary ... vs The Income Tax Officer Ward 1, on 9 October, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P. No.26363 of 2023
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE
NOTE
1 09.10.2023 UDPR, J & AVRB, J
Print the name of Smt.M.Kiranmayee, learned
standing counsel, for the respondents.
For getting instructions, at request, list the matter on 17.10.2023.
________ UDPR, J ________ AVRB, J SS