Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 20 in The Employees' Provident Funds Scheme, 1952 20. [* * *] [Paragraph 20 omitted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).]
