Gujarat High Court
Dolatbhai Prabhubhai Dumaniya vs Director-Agriculture Marketingand ... on 20 February, 2013
Author: Jayant Patel
Bench: Jayant Patel
DOLATBHAI PRABHUBHAI DUMANIYA....Petitioner(s)V/SDIRECTOR-AGRICULTURE MARKETINGAND RURAL FINANCE C/SCA/1890/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 1890 of 2013 ============================================================== DOLATBHAI PRABHUBHAI DUMANIYA....Petitioner(s) Versus DIRECTOR-AGRICULTURE MARKETINGAND RURAL FINANCE & 6....Respondent(s) ============================================================== Appearance: MR BS PATEL, ADVOCATE for the Petitioner(s) No. 1 MR RAKESH PATEL, AGP for the Respondent(s) No. 1-3 ============================================================== CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL and HONOURABLE MR.JUSTICE MOHINDER PAL Date : 20/02/2013 ORAL ORDER
(PER :
HONOURABLE MR.JUSTICE JAYANT PATEL) Additional affidavit to be taken on record.
Notice returnable on 22.02.2013. Mr. Patel, learned AGP waives for respondent nos.1 to 3.
The publication of the final voters list, if any in the meantime, shall be subject to further orders of this Court.
D.S. today.
(JAYANT PATEL, J.) (MOHINDER PAL, J.) bjoy Page 1 of 1