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State of Gujarat - Section

Section 7 in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015

7. Venue of examination.

(1)The Board shall hold the examination twice in a year, ordinarily in the month of June and December.
(2)The place, date and time for holding the examination shall be communicated by the Board directly to the candidate under intimation to the Secretary to the Government of Gujarat, Ports and Transport Department and the Commissionerate of Transport, Gujarat State.