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Supreme Court - Daily Orders

R.S. Ramadass vs The Inspector Of Police on 26 February, 2024

Bench: Pamidighantam Sri Narasimha, Aravind Kumar

     ITEM NO.44                         COURT NO.16                SECTION II-C

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)             No(s).    14818/2023

     (Arising out of impugned final judgment and order dated 15-09-2023
     in CRLOP(MD) No. 19218/2019 passed by the High Court Of Judicature
     At Madras At Madurai)

     R.S. RAMADASS                                                 Petitioner(s)

                                                VERSUS

     THE INSPECTOR OF POLICE & ANR.                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.235866/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.235867/2023-EXEMPTION FROM
     FILING O.T. )

     Date : 26-02-2024 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)            Mr. S. Nagamuthu, Sr. Adv.
                                  Mr. M.p. Parthiban, AOR
                                  Ms. Priyaranjani Nagamuthu,
                                  Ms. Shalini Mishra, Adv.
                                  Mr. R. Sudhakaran, Adv.
                                  Mr. T. Hari Hara Sudhan, Adv.
                                  Mr. Bilal Mansoor, Adv.
                                  Mr. Shreyas Kaushal, Adv.
                                  Mr. P.V.K. Deivendran, Adv.

     For Respondent(s)            Mr. Amit Nanad Tiwari, Sr. A.A.G.
                                  Mr. Sabarish Subramanian, AOR

                                  Mr. Shailesh Madiyal, Sr. Adv.
                                  Mr. Mahesh Thakur, AOR
                                  Mr. Vaibhav Sabharwal, Adv.
                                  Mr. Shivamm Sharrma, Adv.
                                  Ms. Divija Mahajan, Adv.
                                  Mrs. Geetanjali Bedi, Adv.
Signature Not Verified            Mr. Ranvijay Singh Chandel, Adv.
Digitally signed by
Indu Marwah                       Mrs. Rakhi M, Adv.
Date: 2024.02.27
18:46:50 IST
Reason:                           Ms. Anusha R, Adv.



                                                 1
          UPON hearing the counsel the Court made the following
                             O R D E R

List on 16.07.2024.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2