Supreme Court - Daily Orders
R.S. Ramadass vs The Inspector Of Police on 26 February, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
ITEM NO.44 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 14818/2023
(Arising out of impugned final judgment and order dated 15-09-2023
in CRLOP(MD) No. 19218/2019 passed by the High Court Of Judicature
At Madras At Madurai)
R.S. RAMADASS Petitioner(s)
VERSUS
THE INSPECTOR OF POLICE & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.235866/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.235867/2023-EXEMPTION FROM
FILING O.T. )
Date : 26-02-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. M.p. Parthiban, AOR
Ms. Priyaranjani Nagamuthu,
Ms. Shalini Mishra, Adv.
Mr. R. Sudhakaran, Adv.
Mr. T. Hari Hara Sudhan, Adv.
Mr. Bilal Mansoor, Adv.
Mr. Shreyas Kaushal, Adv.
Mr. P.V.K. Deivendran, Adv.
For Respondent(s) Mr. Amit Nanad Tiwari, Sr. A.A.G.
Mr. Sabarish Subramanian, AOR
Mr. Shailesh Madiyal, Sr. Adv.
Mr. Mahesh Thakur, AOR
Mr. Vaibhav Sabharwal, Adv.
Mr. Shivamm Sharrma, Adv.
Ms. Divija Mahajan, Adv.
Mrs. Geetanjali Bedi, Adv.
Signature Not Verified Mr. Ranvijay Singh Chandel, Adv.
Digitally signed by
Indu Marwah Mrs. Rakhi M, Adv.
Date: 2024.02.27
18:46:50 IST
Reason: Ms. Anusha R, Adv.
1
UPON hearing the counsel the Court made the following
O R D E R
List on 16.07.2024.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2