Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 125 in The Companies (Amendment) Act, 2000 125. Amendment of section 250.- In section 250 of the principal Act,-(a) in sub- section 1, the figures and word" 248 or 249" shall be omitted; (b)in sub- sections (9) and (10), for the words" five thousand rupees", the words" fifty thousand rupees" shall be substituted.
