Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Uttar Pradesh - Subsection Section 29(o) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 (o)such other terms and conditions of service of teachers and other academic staff as are not prescribed by the Statutes.
