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[Cites 0, Cited by 0] [Section 374B(2)] [Section 374B] [Entire Act]

State of Odisha - Subsection

Section 374B(2)(f) in Orissa Municipal Act, 1950

(f)audited financial statements consisting of a balance sheet, receipts and expenditure and cash flow statement prepared in the form and manner prescribed on at least half yearly basis within two months of end of each such period;