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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(1) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(1)All Home shall be open to visitors with the permission of the Superintendent particularly for the representatives of Local Self Government voluntary organisations, Social Workers, researchers, medicos, academicians, prominent personalities, media and any other person, as the Superintendent considers appropriate keeping in view the security, Welfare and the interest of the child.